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[Cites 0, Cited by 0] [Section 149] [Entire Act]

State of Uttar Pradesh - Subsection

Section 149(2) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(2)After hearing the parties and making such further inquiry as he considers necessary, the Assistant Collector shall pass suitable orders and shall also order the Correction of papers accordingly.