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[Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act]

State of Goa - Subsection

Section 9(4)(ii) in The Goa, Daman and Diu Land Revenue (Record of Rights and Register of Cultivators) Rules, 1969

(ii)any intimation about hypothecation of any land for tagai loan;