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[Cites 0, Cited by 0] [Section 165(2)] [Section 165] [Entire Act]

State of West Bengal - Subsection

Section 165(2)(a) in The West Bengal Panchayat Act, 1973

(a)exercise such of the powers, perform such of the functions and discharge such of the duties of the Sabhadhipati as the Sabhadhipati may from time to time, subject to rules made in this behalf by the State Government, delegate to him by order in writing: