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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 8(1)(b) in The Telecom Unsolicited Commercial Communications Regulations, 2007

(b)communicate, within ten days of such receipt, a unique registration number to the subscriber who had made the request for registering his telephone number in the National Do Not Call Register.