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State of Punjab - Section

Section 28 in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

28. Annual Account of Zila Parishad.

- The Zila Parishad shall prepare its annual account in the manner as laid down in rule 27 so far as it is applicable to Zila Parishad and send it to the Government by the following 15th May.