Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(viii) in Bihar Country Liquor Bottling Rules, 2004 (viii)"Bottling Manufactory" means the room prescribed within the premises of Liquior warehouse for sealing the bottles of country liquor by machine.
