Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12E] [Entire Act] State of Haryana - Subsection Section 12E(2) in The Societies Registration Act, 1860 (2)An appeal against an order made under sub-section (1) may be preferred to such authority and within such time and in such manner as may be prescribed.
