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[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Madhya Pradesh - Subsection

Section 78(7) in Madhya Pradesh Farmers' Organisation Election Rules, 1999

(7)Counting will commence after the Poll is over and results declared immediately thereafter.Place...............Date................Election OfficerForm 3[See Rule 13(1)]Water Users' Association........Nomination Paper