Delhi High Court - Orders
Triad India & Anr vs Tribal Cooperative Marketing & ... on 16 May, 2023
Author: Prateek Jalan
Bench: Prateek Jalan
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 288/2017 & I.A. 8821/2017
TRIAD INDIA & ANR. ..... Petitioners
Through: Ms. Bhumika Aggarwal, Proxy
Counsel.
versus
TRIBAL COOPERATIVE MARKETING & DEVELOPMENT
FEDERATION OF INDIA LIMITED ..... Respondent
Through: Mr. Neeraj Yadav, Advocate.
[M:-9899426760]
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 16.05.2023 A written request for adjournment has been circulated on behalf of learned counsel for the petitioner, to which there is no objection. List on 20.10.2023.
PRATEEK JALAN, J MAY 16, 2023 'pv'/ This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/09/2023 at 10:42:11