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[Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act]

State of Bihar - Subsection

Section 77(2)(ii) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(ii)that any which used in connection with the appliance referred to in such proviso comply with the requirement of Rule 59;