Supreme Court - Daily Orders
M/S. Raiganj Consumer Forum vs Union Of India . on 3 May, 2019
Bench: Arun Mishra, Navin Sinha
ITEM NO.1 COURT NO.4 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 188/2004
M/S. RAIGANJ CONSUMER FORUM Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA 148036/2018,154673/2018,156169/2018)
WITH
T.C.(C) No. 171/2003 (XVI-A)
T.C.(C) No. 59/2003 (XVI-A)
T.C.(C) No. 60/2003 (XVI-A)
T.C.(C) No. 66/2003 (XVI-A)
T.C.(C) No. 68/2003 (XVI-A)
T.C.(C) No. 69/2003 (XVI-A)
T.C.(C) No. 70/2003 (XVI-A)
T.C.(C) No. 71/2003 (XVI-A)
T.C.(C) No. 72/2003 (XVI-A)
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T.C.(C) No. 75/2003 (XVI-A)
T.C.(C) No. 76/2003 (XVI-A)
T.C.(C) No. 77/2003 (XVI-A)
T.C.(C) No. 78/2003 (XVI-A)
T.C.(C) No. 79/2003 (XVI-A)
T.C.(C) No. 80/2003 (XVI-A)
Signature Not Verified
Digitally signed by
NARENDRA PRASAD
Date: 2019.05.04
T.C.(C) No. 81/2003 (XVI-A)
13:17:01 IST
Reason:
T.C.(C) No. 83/2003 (XVI-A)
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T.C.(C) No. 57/2005 (XVI-A)
C.A. No. 3134-3137/2016 (IV)
SLP(C) No. 227/2019 (IV-B)
(FOR ADMISSION)
Date : 03-05-2019 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE NAVIN SINHA
Counsel for parties
Mr. Tushar Mehta,SG
Mr. Bhargava V. Desai, AOR
Mr. Akshat Malpani,Adv.
Mr. Vikramjit Bajerjee,ASG
Mr. K. Radhakrishnan,Sr.Adv.
Mr. D.L. Chidananda,Adv.
Mr. Rupesh Kumar,Adv.
Mrs. Anil Katiyar, AOR
Mr. Chiranjeev Chauhan,Adv.
Mr. Sanjiv Sen,Sr.Adv.
Mr. Harpal Singh S.,Adv.
Mr. Sayan Ray,Adv.
Mr. Soumo Palit,Adv.
Mr. M.C. Dhingra, AOR
Mr. Ranjan Mukherjee, AOR
Mr. S. Bhowmick,Adv.
Mr. M.L. Lahoty,Adv.
Mr. Paban K. Sharma,Adv.
Mr. Anchit Sripat,Adv.
Mr. Somnath Mukherjee, AOR
Mr. P.D. Sharma, AOR
9
Mr. Naresh Bakshi, AOR
Mr. R.C. Kaushik, AOR
Mr. P.N. Puri, AOR
Mr. Sarvesh Singh, AOR
Ms. Suruchii Aggarwal, AOR
Mr. Prashant Chauhan,Adv.
Mr. Ashok Kumar Singh, AOR
Mr. Shantwanu Singh,Adv.
Mr. Naresh K. Gaur,Adv.
Mr. Sarvagaya,Adv.
Mr. Murari Babu,Adv.
Mr. Rajeev Goyal,Adv.
Ms. Nidhi Singh Dubey,Adv.
Dr. Rajesh Sharma,Adv.
Ms. Shalu Sharma, AOR
Dr. Surender Singh Hooda, AOR
Mr. Ramesh Babu M. R., AOR
Mr. A.P. Mohanty, AOR
Mr. Arun K. Sinha, AOR
Mr. B.K. Pal, AOR
Ms. Chitra Markandaya, AOR
Mr. D.N. Goburdhan, AOR
Ms. Varsha Singh Choudhry,Adv.
Mr. Hitesh Kumar Sharma,Adv.
Mr. S.K. Rajora,Adv.
Mr. Kusum Chaudhary, AOR
Mr. Surya Kant, AOR
Mr. Tara Chandra Sharma, AOR
Mr. Ugra Shankar Prasad, AOR
Mr. Somnath Mukherjee, AOR
Mr. Yash Pal Dhingra, AOR
Ms. Minakshi Vij, AOR
10
Mr. K.S. Rana, AOR
Mr. Vishwajit Singh, AOR
Mr. Abhijit Sengupta, AOR
M/s. K.J. John and Co,AOR
Mr. G. Ramakrishna Prasad, AOR
Mr. Ashwani Kumar, AOR
Mr. Rameshwar Prasad Goyal, AOR
Mr. Alok Gupta, AOR
Mr. S. Ravi Shankar, AOR
M/s. AP & J Chambers, AOR
Mr. R. Gopalakrishnan, AOR
Mr. Shailendra Bhardwaj, AOR
Ms. Ranjeeta Rohatgi, AOR
Mr. Shree Pal Singh, AOR
Ms. Sunita Sharma, AOR
Mr. Chander Shekhar Ashri, AOR
Mrs. S. Usha Reddy, AOR
Mr. Jatinder Kumar Sethi,Adv.
Mr. Ashutosh Kumar Sharma,Adv.
Mr. Jatinder Kumar Bhatia, AOR
Mr. Rana Ranjit Singh, AOR
Mr. Arun Kumar Beriwal, AOR
Mr. Sudhir Kumar Gupta, AOR
Ms. Tanuj Bagga,AOR
Dr. M.K. Ravi,Adv.
Mr. Gaurav Dhingra,Adv.
Mr. Harpal Singh Saini,Adv.
Mr. Piyush Kant Roy,Adv.
Mr. Subhasish Bhowmick,AOR
Ms. G. Goyal,Adv.
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Mr. Keshav Mohan,Adv.
Mr. PraSHANT Kumar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 07.05.2019.
(NARENDRA PRASAD) (JAGDISH CHANDER) COURT MASTER COURT MASTER 12