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State of Uttarakhand - Section

Section 23 in The Allahabad High Court Officers and Staff (Conditions of Service and Conduct) Rules, 1976

23. Reservation for Scheduled Casts, etc.

- Reservation for recruitment to the various categories of posts in the establishment in favour of the Scheduled Castes and Scheduled Tribes and from among disabled military personnel and dependents of freedom fighters shall be in accordance with the orders issued by the Chief Justice from time to time, having due regard to the orders issued by the Governor from time to time on the subject.