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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(d) in Jammu and Kashmir Legal Services Authorities Act, 1997

(d)take necessary steps by way of social justice, litigation with regard to consumer protection, environment protection or any other matter of special concern to the weaker sections of the society and for this purpose, give training to social workers in legal skills ;