Supreme Court - Daily Orders
M/S. Pandit Kulfi vs M/S. Pandit Kulfi And Cafe on 11 December, 2015
Bench: Pinaki Chandra Ghose, R.K. Agrawal
ITEM NO.40 COURT NO.12 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 33881/2015
(Arising out of impugned final judgment and order dated 15/09/2015
in SBCMA No. 2896/2015 passed by the High Court of Rajasthan at
Jaipur)
M/S. PANDIT KULFI Petitioner(s)
VERSUS
M/S. PANDIT KULFI AND CAFE Respondent(s)
(With appln.(s) for exemption from filing O.T. and interim relief)
Date: 11/12/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s)
Mr. Abhishek Gupta,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the Special Leave Petition after Winter Vacation.
In the meantime, as prayed, affidavit should be filed by the learned counsel appearing for the petitioner in the matter.
(VISHAL ANAND) (SNEH LATA SHARMA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Vishal Anand
Date: 2015.12.12
11:04:46 EASST
Reason: