Section 80(2)(a) in The Punjab Reorganisation Act, 1966

[Cites 0, Cited by 2] [Section 80(2)] [Section 80] [Entire Act]

Union of India - Subsection

Section 80(2)(a) in The Punjab Reorganisation Act, 1966

(a)by notification in the Official Gazette and in consultation with the Governments of the successor States and the State of Rajasthan, constitute a Board to be called the Beas Construction Board with such members as it may deem fit and assign to the Board such functions as it may consider necessary; and

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Union of India - Subsection

Section 80(2)(a) in The Punjab Reorganisation Act, 1966