Custom, Excise & Service Tax Tribunal
M/S Martial Security & Detective ... vs Cce, Meerut on 10 August, 2009
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
NEW DELHI
PRINCIPAL BENCH - COURT NO. 1
Service Tax Appeal No. 272 of 2009
M/s Martial Security & Detective Services .. Appellant
(Rep by NONE)
VERSUS
CCE, Meerut .. Respondent
(Rep. by Sh. R.K. Verma, DR) DATE OF HEARING : 10.08.2009 O R D E R S H E E T None present for the appellant. Shri R.K. Verma, Departmental Representative, is present for the respondent. Records disclose that the appellant has complied with the order dated 2nd June, 2009. The appeal to be listed for hearing in due course.
(JUSTICE R.M.S. KHANDEPARKAR) PRESIDENT (M. VEERAIYAN) MEMBER (TECHNICAL) Golay