Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(d) in Specification Of Types Of Motor Vehicles

(d)"Camping Trailer" means a trailer, not used for transport of goods, constructed with partial side walls which folds of towing and unfolds to provide temporary living accommodation for recreational camping and tourist purposes.