Bombay High Court
Smt Ratnamala Popat @ Sadashiv Narke And ... vs State Of Maharashtra Through Its ... on 25 February, 2022
Bench: R.D. Dhanuka, S. M. Modak
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CONT. PETITION NO. 242 OF 2021
Balasaheb Soma Degade, Thr. C.a. Shri. Satish ....PETITIONER
Jaganath Gawari
V/S
The State Of Maharashtra ....RESPONDENT
WITH CONT. PETITION NO. 171 OF 2021 Smt Ratnamala Popat @ Sadashiv Narke And ....PETITIONER Others V/S State Of Maharashtra Through Its Department....RESPONDENT Of Revenue And Forest WITH CONT. PETITION NO. 62 OF 2022 Tanaji Baban Parkhi ....PETITIONER V/S Shri. Rajesh Deshmukh, The Collector, Pune ....RESPONDENT WITH CONT. PETITION NO. 59 OF 2022 Ganesh Mahadeo Takate ....PETITIONER V/S The State Of Maharashtra ....RESPONDENT WITH CONT. PETITION NO. 60 OF 2022 Page 1/6 ::: Uploaded on - 25/02/2022 ::: Downloaded on - 26/02/2022 09:10:49 ::: Sayyad Mohammad Javed ....PETITIONER V/S Shri. Rajesh Deshmukh, The Collector, Pune ....RESPONDENT WITH CONT. PETITION NO. 61 OF 2022 Parag Shripatirao Mate ....PETITIONER V/S Shri. Rajesh Deshmukh, The Collector, Pune ....RESPONDENT WITH CONT. PETITION NO. 245 OF 2021 Balasaheb Soma Dagade ....PETITIONER V/S The State Of Maharashtra ....RESPONDENT WITH CONT. PETITION NO. 272 OF 2021 Maruti Genaba Narsale, Thr. C.a. Shri. Satish ....PETITIONER Jaganath Gawari V/S The State Of Maharashtra ....RESPONDENT WITH CONT. PETITION NO. 308 OF 2021 Laxman Kisan Kudale ....PETITIONER V/S The State Of Maharashtra ....RESPONDENT WITH CONT. PETITION NO. 309 OF 2021 Page 2/6 ::: Uploaded on - 25/02/2022 ::: Downloaded on - 26/02/2022 09:10:49 ::: Sakharam Sattu Tonde ....PETITIONER V/S The State Of Maharashtra ....RESPONDENT WITH CONT. PETITION NO. 310 OF 2021 Dashrath Thakaram Gargote ....PETITIONER V/S The State Of Maharashtra ....RESPONDENT WITH CONT. PETITION NO. 311 OF 2021 Bira Babu Shendge ....PETITIONER V/S The State Of Maharashtra ....RESPONDENT WITH CONT. PETITION NO. 312 OF 2021 Vikas Maruti Dendage ....PETITIONER V/S The State Of Maharashtra ....RESPONDENT WITH CONT. PETITION NO. 313 OF 2021 Harishchandra Dnyanoba Dhamdhere ....PETITIONER V/S The State Of Maharashtra ....RESPONDENT WITH CONT. PETITION NO. 314 OF 2021 Page 3/6 ::: Uploaded on - 25/02/2022 ::: Downloaded on - 26/02/2022 09:10:49 ::: Bira Babu Shendge ....PETITIONER V/S The State Of Maharashtra And Ors. ....RESPONDENT WITH CONT. PETITION NO. 315 OF 2021 Laxman Kisan Kudale ....PETITIONER V/S The State Of Maharashtra ....RESPONDENT WITH CONT. PETITION NO. 316 OF 2021 Rekha Suresh Javale @ Rekha Manohar Mhaske....PETITIONER V/S The State Of Maharashtra ....RESPONDENT WITH CONT. PETITION NO. 317 OF 2021 Parshuram Abu Pacharne (thr. Poa. Sandip ....PETITIONER Dattatray Hinge, Pet. No.1 To 3) V/S The State Of Maharashtra ....RESPONDENT WITH CONT. PETITION NO. 396 OF 2021 Kashinath Gundiba Tambe, Thr. Poa Shri. Satish....PETITIONER Jagannath Gavari V/S The State Of Maharashtra ....RESPONDENT WITH Page 4/6 ::: Uploaded on - 25/02/2022 ::: Downloaded on - 26/02/2022 09:10:49 ::: CONT. PETITION NO. 399 OF 2021 Kashinath Gundiba Tambe, Thr. Poa. Shri. Satish ....PETITIONER Jagannath Gavari V/S The State Of Maharashtra ....RESPONDENT WITH CONT. PETITION NO. 403 OF 2021 Kashinath Gundiba Tambe, Thr. Poa. Shri. Satish ....PETITIONER Jagannath Gavari V/S The State Of Maharashtra ....RESPONDENT WITH CONT. PETITION NO. 404 OF 2021 Deepak Rajkumar Panchmukh, Thr. C.a. Shri. ....PETITIONER Dharmaraj Dashrath Bothre V/S The State Of Maharashtra ....RESPONDENT WITH CONT. PETITION NO. 57 OF 2022 Balasaheb Nathoba Dhamdhere ....PETITIONER V/S The State Of Maharashtra ....RESPONDENT WITH CONT. PETITION NO. 58 OF 2022 Mangala Rameshchandra Kulkarni ....PETITIONER V/S Page 5/6 ::: Uploaded on - 25/02/2022 ::: Downloaded on - 26/02/2022 09:10:49 ::: The State Of Maharashtra ....RESPONDENT WITH CONT. PETITION NO. 256 OF 2021 Ranjit Narayan Gat ....PETITIONER V/S The State Of Maharashtra, Thr. The Secretary,....RESPONDENT Revenue And Forest Department WITH CONT. PETITION NO. 197 OF 2021 Shivaji Dnyaneshwar Nikam ....PETITIONER V/S State Of Maharashtra And Others ....RESPONDENT Mr Sachin H Deokar Advocate for Petitioners in above 23 C.P.; Mr Y B Lengare Advocate for Petnr in CP NO. 256/21; Mr M G Bagkar Advocate for Petnr in CP No. 171/21 AND Mr Manoj A Patil Advocate for Petnr in CP No. 197/21 Mr S B Kalel - AGP for Respondents - State in above 26 C.P.'s CORAM : HON'BLE SHRI JUSTICE R.D. DHANUKA & HON'BLE SHRI JUSTICE SHRIRAM MADHUSUDAN MODAK, JJ DATE : 25th February, 2022 P.C. :
S. O. to 26/02/2022 ( for directions).
( FOR REGISTRAR JUDICIAL - I ) Page 6/6 ::: Uploaded on - 25/02/2022 ::: Downloaded on - 26/02/2022 09:10:49 :::