Calcutta High Court (Appellete Side)
Pg. Sri Sri Raghunath Jew Thakur vs The State Of West Bengal & Ors on 8 January, 2014
Author: Biswanath Somadder
Bench: Biswanath Somadder
1
14 WP No. 15198 (W) of 2003
08.01.2014
pg. Sri Sri Raghunath Jew Thakur
Vs.
The State of West Bengal & Ors.
This matter appears under the heading, "Old Cases" in terms of an administrative instruction issued by the Hon'ble the Chief Justice, which was communicated by the learned Registrar (Listing) to this Court's Assistant Court Officer, in terms of a notice dated 11th June, 2013. None appears in support of the instant application even at the time of second call.
It is quite clear that the petitioner is not interested in prosecuting the matter.
In such circumstances, the writ petition is liable to be dismissed and is accordingly dismissed.
(Biswanath Somadder, J.)