Supreme Court - Daily Orders
Sandeep Yadav Alias Sandeep Kumar vs The State Of Uttar Pradesh on 5 September, 2017
Bench: D.Y. Chandrachud, Sanjay Kishan Kaul
1
IN THE SUPREME COURT OF INDIA
CRIMINAL APPELLATE JURISDICTION
REVIEW PETITION (CRL.) No. 436 of 2017
IN
SLP (CRL) NO. 4686 OF 2017
SANDEEP YADAV ALIAS SANDEEP KUMAR AND ORS. Petitioner(s)
Versus
STATE OF U.P. AND ANR. Respondent(s)
O R D E R
1. This is a petition for review of order dated 21.06.2017 passed in SLP(Crl. No.4686 of 2017.
2. We have perused the Review Petition and record of the special leave petition and are convinced that the order of which review has been sought does not suffer from any error apparent warranting its reconsideration. Hence, the Review Petition is dismissed.
...................J. (DR. D.Y.CHANDRACHUD) ..................J. (SANJAY KISHAN KAUL) Signature Not Verified Digitally signed by SHASHI SAREEN New Delhi, Date: 2017.09.06 16:57:15 IST Reason: Dated: 5th September, 2017.
2ITEM NO.1001 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(Crl.) No. 436/2017 in SLP(Crl) No. 004686/2017 (Arising out of impugned final judgment and order dated 21-06-2017 in MCA No. 4686/2017 passed by the Delhi) SANDEEP YADAV ALIAS SANDEEP KUMAR & ORS. Petitioner(s) VERSUS THE STATE OF UTTAR PRADESH & ANR. Respondent(s) (FOR ADMISSION and IA No.78959/2017-CONDONATION OF DELAY IN FILING REVIEW PETITION) Date : 05-09-2017 This petition was circulated today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD HON'BLE MR. JUSTICE SANJAY KISHAN KAUL By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The review petition is dismissed in terms of the signed order.
(SHASHI SAREEN) (S. SIVARAMAKRISHNA) AR CUM PS ASST.REGISTRAR
(Signed order is placed on the file)