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Allahabad High Court

State Of U.P. Thru' Collector, ... vs Harbansh And Others on 9 August, 2010

Author: Pankaj Mithal

Bench: Pankaj Mithal

Court No. - 19

Case :- FIRST APPEAL No. - 264 of 2010

Petitioner :- State Of U.P. Thru' Collector, Blandshahar And Others
Respondent :- Harbansh And Others
Petitioner Counsel :- V.C. Dixit

Hon'ble Pankaj Mithal,J.

Admit.

Issue notice to the respondents.

Until further orders of this Court, the operation of the impugned judgment dated 11.1.2010 shall remain stayed provided the appellant deposits the entire amount as per the decree of the court below within one month. In the event of default, the stay order shall automatically stand vacated. Order Date :- 9.8.2010 BK