Allahabad High Court
State Of U.P. Thru' Collector, ... vs Harbansh And Others on 9 August, 2010
Author: Pankaj Mithal
Bench: Pankaj Mithal
Court No. - 19 Case :- FIRST APPEAL No. - 264 of 2010 Petitioner :- State Of U.P. Thru' Collector, Blandshahar And Others Respondent :- Harbansh And Others Petitioner Counsel :- V.C. Dixit Hon'ble Pankaj Mithal,J.
Admit.
Issue notice to the respondents.
Until further orders of this Court, the operation of the impugned judgment dated 11.1.2010 shall remain stayed provided the appellant deposits the entire amount as per the decree of the court below within one month. In the event of default, the stay order shall automatically stand vacated. Order Date :- 9.8.2010 BK