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State of Andhra Pradesh - Section

Section 11 in Andhra Pradesh Excise (Grant of licence of selling by shop and conditions of licence) Rules, 2012

11. Officers authorised to conduct the selection process.

- The Collector shall be the Selection Authority to conduct the process of selection of applicants for grant of licence.Provided that the Commissioner of Prohibition and Excise may, in his discretion, authorize the Deputy Commissioner of Prohibition & Excise or any other officer of the Prohibition and Excise Department, not below the rank of a Prohibition and Excise Superintendent, to conduct the selection process.Provided further that the Commissioner of Prohibition and Excise may authorise any Collector to conduct the selection process in more than one district.