Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Commissioner Of Income Tax Chennai vs Rane Trw Steering Systems Ltd. on 23 September, 2019

Bench: Uday Umesh Lalit, Aniruddha Bose

     ITEM NO.62                                COURT NO.7                  SECTION XII

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (C) No.18646/2019

     (Arising out of impugned final judgment and order dated 04-01-2019
     in TCA No.970/2010 passed by the High Court Of Judicature At
     Madras)

     COMMISSIONER OF INCOME TAX, CHENNAI                                     Petitioner(s)

                                                      VERSUS

     RANE TRW STEERING SYSTEMS LTD.                                         Respondent(s)


     Date : 23-09-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT
                             HON'BLE MR. JUSTICE ANIRUDDHA BOSE


     For Petitioner(s)                    Ms. Pinky Anand, ASG
                                          Mr. Bhakti Vardhan Singh, Adv.
                                          Mr. Arjun Garg, Adv.
                                          Mr. Sumit Teterwal, Adv.
                                          Ms. Tanisha Samanta, Adv.
                                          Mr. Chakitan V.S. Papta, Adv.
                                          Mr. Aakash Nandolia, Adv.
                                          Mrs. Anil Katiyar, AOR

     For Respondent(s)                    Ms. Radha Rangaswamy, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

In view of the fact that the tax effect involved in the matter is less than Rs.2 crores, we see no reason to interfere in this matter. The special leave petition is, accordingly, dismissed.

Pending application(s), if any, shall stand disposed of.

                          (MUKESH NASA)                                  (SUMAN JAIN)
                          COURT MASTER                                  BRANCH OFFICER