Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(2)(a) in Tamil Nadu Panchayats (Opening and Maintenance of Market) Rules, 2000

(a)construct approaches, entrances, passages, gates, drains, cesspits, soap pits and garbage bins for such market and provide it with toe sets of such description and in such position and number as the village panchayat or the panchayat union council, as the case may be, think fit;