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[Cites 0, Cited by 0] [Section 336] [Entire Act]

State of West Bengal - Subsection

Section 336(1) in Kolkata Municipal Corporation Act, 1980

(1)No person shall deposit or cause or permit to be deposited or throw upon or along any public street, public place, land belonging to the Corporation or any unoccupied land or on the bank of a water-course any solid waste except in accordance with the provisions of this Act.