Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 101A(2)] [Section 101A] [Entire Act] Union of India - Subsection Section 101A(2)(a) in The Insurance Act, 1938 (a)specify the percentage of the sum assured on each policy to be re-insured and different percentages may be specified for different classes of insurance: