Himachal Pradesh High Court
Deepak Verma vs . Bansi Ram & Anr. on 27 April, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
Deepak Verma Vs. Bansi Ram & Anr.
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Cr. Revision No. 77/2022 27.04.2022 Present: Mr. Vipin Pandit, Advocate, for the petitioner.
Mr. Karan Kapoor, Advocate, vice counsel for respondent No. 1.
Mr. Shiv Pal Manhans, Addl. AG with Mr. Yudhvir Singh Thakur and Mr. Bhupinder Thakur, Dy. AGs, for respondent No. 2.
r Admit. As prayed for, list for final hearing on 25.05.2022.
(Chander Bhusan Barowalia) Judge 27th April, 2022 (raman) ::: Downloaded on - 28/04/2022 20:06:34 :::CIS