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Rajasthan High Court - Jaipur

M/S Simpark Infrastructure Pvt. Ltd. (A ... vs Jaipur Municipal Corporation on 21 January, 2022

Bench: Prakash Gupta, Pankaj Bhandari

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                 D.B. Civil Miscellaneous Appeal No. 2836/2020

                                    M/s Simpark Infrastructure Pvt. Ltd. and Anr.
                                                                                                          ----Appellants
                                                                         Versus
                                   Jaipur Municipal Corporation
                                                                                                         ----Respondent

For Appellant(s) : Mr. S.D. Singh, Advocate through VC Mr. Prem Chand Sharma, Adv. through VC For Respondent(s) : Dr. Prakash Chandra Jain, Adv.

through VC HON'BLE MR. JUSTICE PRAKASH GUPTA HON'BLE MR. JUSTICE PANKAJ BHANDARI Order 21/01/2022 List on 04.03.2022, as prayed.

(PANKAJ BHANDARI),J (PRAKASH GUPTA),J CHANDAN /11 (Downloaded on 28/01/2022 at 08:53:09 PM) Powered by TCPDF (www.tcpdf.org)