Rajasthan High Court - Jaipur
M/S Simpark Infrastructure Pvt. Ltd. (A ... vs Jaipur Municipal Corporation on 21 January, 2022
Bench: Prakash Gupta, Pankaj Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Miscellaneous Appeal No. 2836/2020
M/s Simpark Infrastructure Pvt. Ltd. and Anr.
----Appellants
Versus
Jaipur Municipal Corporation
----Respondent
For Appellant(s) : Mr. S.D. Singh, Advocate through VC Mr. Prem Chand Sharma, Adv. through VC For Respondent(s) : Dr. Prakash Chandra Jain, Adv.
through VC HON'BLE MR. JUSTICE PRAKASH GUPTA HON'BLE MR. JUSTICE PANKAJ BHANDARI Order 21/01/2022 List on 04.03.2022, as prayed.
(PANKAJ BHANDARI),J (PRAKASH GUPTA),J CHANDAN /11 (Downloaded on 28/01/2022 at 08:53:09 PM) Powered by TCPDF (www.tcpdf.org)