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Allahabad High Court

U.P.S.R.T.C. & Others vs Niaz Ahmad & Others on 14 July, 2010

Author: V.K. Shukla

Bench: V.K. Shukla

Court No. - 21

Case :- WRIT - C No. - 35363 of 1992

Petitioner :- U.P.S.R.T.C. & Others
Respondent :- Niaz Ahmad & Others
Petitioner Counsel :- Sameer Sharma
Respondent Counsel :- S.C.,Alok Dave,M.A.Siddiqui

Hon'ble V.K. Shukla,J.

Sri Alok Dave, Advocate and Sri M.A. Siddiqui, Advocate are not present in Court today.

Learned counsel for the petitioner is present and stated that in spite of best efforts being made, copy of rejoinder affidavit could not be served upon respondents.

In this situation and in this background rejoinder affidavit filed today be accepted and taken on record.

Order Date :- 14.7.2010 Dhruv