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Jammu & Kashmir High Court - Srinagar Bench

Amiruddin Shah vs Tazeema Begum And Ors on 8 July, 2022

                                                             S. No. 1
                                                             Regular List
           IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                              AT SRINAGAR
                              Mac App 76/2020


   Amiruddin Shah.                                               ...Petitioner(s)

   Through: Mr. Faheem Nissar Shah, adv.

                                       Vs.

   Tazeema Begum and Ors.                                       ...Respondent(s)

   Through: Ms. Amtul Basit, adv. for R-5.

   CORAM:
    GOWHER MAJID DALAL.

                                    ORDER

08.07.2022 Notices in terms of Hon'ble Court Order dated 27.04.2022 have been issued to the respondents on 20.05.2022, postal receipts whereof are enclosed with the file. Tracking reports have also been received from www.indiapost.gov.in , wherein the deliveries of notices have been confirmed except respondent no. 03.

Further at this stage, Ms. Amtul Basit, advocate, appeared on behalf of the respondent no. 05 and seeks time to file power of attorney on behalf of the respondent no.05. She shall file by or before the next date of hearing. However, nobody has appeared on behalf of the other respondents till date.

Await service of respondent no. 03 and put up on 16.07.2022.

(REGISTRAR JUDICIAL) SRINAGAR 08.07.2022 Mubashir