Bombay High Court
Maharashtra State Road Transport ... vs Chhatrapati Janbaji Rangari on 6 March, 2020
Author: Manish Pitale
Bench: Manish Pitale
1 927-WP-4173-19.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
NAGPUR BENCH, NAGPUR.
WRIT PETITION NO. 4173 OF 2019
M.S.R.T.C., Vrs. ISHWAR S/O MAROTRAO BALPANDE
WITH
WRIT PETITION NO. 94 OF 2020
M.S.R.T.C. Vrs. PRAKASH MAHADEORAO WAGHMARE
WITH
WRIT PETITION NO. 1123 OF 2020
M.S.R.T.C., Vrs. PRASHANT MAHADEORAO UMREDKAR
WITH
WRIT PETITION NO. 1124 OF 2020
M.S.R.T.C., Vrs. RAMKRISHNA SHIVNANT NIKHAR
WITH
WRIT PETITION NO. 3966 OF 2019
M.S.R.T.C. AND ANOTHER Vrs. ASLAM KHAN S/O UMAR KHAN
WITH
WRIT PETITION NO. 3968 OF 2019
M.S.R.T.C. Vrs. SHANTARAM S/O MAHADEO PANDE
WITH
WRIT PETITION NO. 3969 OF 2019
M.S.R.T.C., Vrs. SUNILKUMAR S/O SHRIRAMJI MAHALLE.
WITH
WRIT PETITION NO. 3977 OF 2019
M.S.R.T.C., Vrs. SURENDRA S/O SAHEBRAO GHORPADE
WITH
WRIT PETITION NO. 3978 OF 2019
M.S.R.T.C., Vrs. VIJAY S/O RANGAPPA SUREWAR
WITH
WRIT PETITION NO. 3980 OF 2019
M.S.R.T.C., Vrs. PANDURANGJI S/O SHAMBHAJI DEOGADE
WITH
WRIT PETITION NO. 3981 OF 2019
M.S.R.T.C., Vrs. PRABHAKAR S/O BHIKOJI DEHARKAR
WITH
WRIT PETITION NO. 3982 OF 2019
M.S.R.T.C., Vrs. MADHAVRAO S/O JAGOJI DAROTE
WITH
WRIT PETITION NO. 3983 OF 2019
M.S.R.T.C., Vrs. JANARDHAN S/O VITHOBAJI GORE
WITH
WRIT PETITION NO. 3984 OF 2019
M.S.R.T.C., Vrs. HEMRAJ S/O HARIBHAU THAKARE
WITH
WRIT PETITION NO. 4074 OF 2019
M.S.R.T.C., AND ANOTHER Vrs. ABDUL NAIEM SHEIKH IMAM RAHIM
WITH
WRIT PETITION NO. 4084 OF 2019
M.S.R.T.C., Vrs. SHESHRAO S/O MOTIRAM BHOTMANGE
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WITH
WRIT PETITION NO. 4085 OF 2019
M.S.R.T.C., Vrs. WASUDEO S/O MAROTI GIRADKAR
WITH
WRIT PETITION NO. 4086 OF 2019
M.S.R.T.C., Vrs. UDHEBHAN S/O DAMDOJI MALADHARI
WITH
WRIT PETITION NO. 4087 OF 2019
M.S.R.T.C., Vrs. ANANT S/O GOVINDRAO GAWHANE
WITH
WRIT PETITION NO. 4088 OF 2019
M.S.R.T.C., Vrs. NARESH S/O LAXMANRAO AGARKAR
WITH
WRIT PETITION NO. 4089 OF 2019
M.S.R.T.C., AND ANOTHER Vrs. DNYANESHWAR S/O JANARDHAN SATNURKAR.
WITH
WRIT PETITION NO. 4090 OF 2019
M.S.R.T.C., Vrs. RAJESHWAR S/O GHULBAJI UPTHALE.
WITH
WRIT PETITION NO. 4091 OF 2019
M.S.R.T.C., Vrs. CHANDRABHAN S/O DEORAO KAIKADE
WITH
WRIT PETITION NO. 4092 OF 2019
M.S.R.T.C., Vrs. VINOBA S/O BAPURAOJI TITARMARE.
WITH
WRIT PETITION NO. 4093 OF 2019
M.S.R.T.C., Vrs. SANJAY S/O DNYANOBAJI WARGHAT
WITH
WRIT PETITION NO. 4094 OF 2019
M.S.R.T.C., Vrs. SHAMRAO S/O SADASHIV ZILE
WITH
WRIT PETITION NO. 4149 OF 2019
M.S.R.T.C., Vrs. VIJAY S/O SADASHIV AAGE
WITH
WRIT PETITION NO. 4150 OF 2019
M.S.R.T.C., Vrs. PRAKASH S/O SHANKAR TAILE
WITH
WRIT PETITION NO. 4168 OF 2019
M.S.R.T.C., Vrs. CHINDHU S/O BAPURAO ADDAK
WITH
WRIT PETITION NO. 4247 OF 2019
M.S.R.T.C., Vrs. YASHWANT S/O DATTATRAYA GHANGREKAR
WITH
WRIT PETITION NO. 4251 OF 2019
M.S.R.T.C., Vrs. UMESH S/O GANESHRAO TIWARI
WITH
WRIT PETITION NO. 4256 OF 2019
M.S.R.T.C., Vrs. EKNATH S/O VITHOBAJI SAWARKAR
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WITH
WRIT PETITION NO. 4260 OF 2019
M.S.R.T.C., Vrs. RAMKRUSHNA S/O CHAMPATRAO BANDRE
WITH
WRIT PETITION NO. 4295 OF 2019
M.S.R.T.C., Vrs. ABDUL KADIR S/O MOHD. NAZIR.
WITH
WRIT PETITION NO. 4299 OF 2019
M.S.R.T.C., Vrs. SUBHASH S/O NARAYANRAO WANJARI.
WITH
WRIT PETITION NO. 4341 OF 2019
M.S.R.T.C., Vrs. ARUN S/O SHANKARRAO BHAGWAT.
WITH
WRIT PETITION NO. 4343 OF 2019
M.S.R.T.C., Vrs. SHAKILAHMED ABDUL KARIM.
WITH
WRIT PETITION NO. 4344 OF 2019
M.S.R.T.C., Vrs. SURESH S/O NAMDEORAO KINHEKAR.
WITH
WRIT PETITION NO. 4348 OF 2019
M.S.R.T.C., Vrs. VASANT KESHAVRAO CHAKOLE.
WITH
WRIT PETITION NO. 4349 OF 2019
M.S.R.T.C., Vrs. BHAGWANTA MAHADEORAO MOHARKAR.
WITH
WRIT PETITION NO. 4352 OF 2019
M.S.R.T.C., Vrs. LEKHARAO SHRIRAM SONDAWALE
WITH
WRIT PETITION NO. 4355 OF 2019
M.S.R.T.C., Vrs. MOHAN VENKATESH MAJUMDAR
WITH
WRIT PETITION NO. 4356 OF 2019
M.S.R.T.C., Vrs. MURLIDHAR LAXMANRAO GURPUDE.
WITH
WRIT PETITION NO. 4401 OF 2019
M.S.R.T.C., AND ANOTHER Vrs. KISHOR S/O BANSILAL KALE.
WITH
WRIT PETITION NO. 4419 OF 2019
M.S.R.T.C., AND ANOTHER Vrs. STATE TRANSPORT S.T. KAMGAR UNION, AMRAVATI.
WITH
WRIT PETITION NO. 4425 OF 2019
M.S.R.T.C., Vrs. SUDHIR S/O RAMKRISHNARAO WANKHEDE.
WITH
WRIT PETITION NO. 4426 OF 2019
M.S.R.T.C., Vrs. MAHADEO S/O SHANKARRAO GHUMARE
WITH
WRIT PETITION NO. 4429 OF 2019
M.S.R.T.C., Vrs. SURESH S/O GANPATRAO CHAKOLE.
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WITH
WRIT PETITION NO. 4461 OF 2019
M.S.R.T.C., Vrs. ANAND SANTOSH SONTAKKE.
WITH
WRIT PETITION NO. 4462 OF 2019
M.S.R.T.C., Vrs. DHANRAJ ARJUN KELZARKAR
WITH
WRIT PETITION NO. 4463 OF 2019
M.S.R.T.C., Vrs. NISHIKANT DATTATRAY DHONDSE
WITH
WRIT PETITION NO. 4466 OF 2019
M.S.R.T.C., Vrs. VYANKATESH S/O BENIRAM TAPASE
WITH
WRIT PETITION NO. 4501 OF 2019
M.S.R.T.C., Vrs. KIRAN WASUDEO KHADASE
WITH
WRIT PETITION NO. 4502 OF 2019
M.S.R.T.C., Vrs. ANIL RAMBHAU WANKHEDE
WITH
WRIT PETITION NO. 4503 OF 2019
M.S.R.T.C., Vrs. CHANDRASHEKHAR BHAIYAJI MAHAJAN.
WITH
WRIT PETITION NO. 4517 OF 2019
M.S.R.T.C., Vrs. SUDHAKAR KRUSHNAJI WALURKAR
WITH
WRIT PETITION NO. 4518 OF 2019
M.S.R.T.C., Vrs. KAWADU JANARDHAN MASKE
WITH
WRIT PETITION NO. 4519 OF 2019
M.S.R.T.C., Vrs. SHANKAR KESHAV WANDRE
WITH
WRIT PETITION NO. 4520 OF 2019
M.S.R.T.C., Vrs. YADAV PUNDLIKRAO FISKE
WITH
WRIT PETITION NO. 4593 OF 2019
M.S.R.T.C., Vrs. SHASHIKANT RAMCHANDRA WANKHEDE.
WITH
WRIT PETITION NO. 4594 OF 2019
M.S.R.T.C., Vrs. RAMESH MADHUKAR SHENGANWAR
WITH
WRIT PETITION NO. 4606 OF 2019
M.S.R.T.C., Vrs. LAXMAN NARAYANRAO BHOPE
WITH
WRIT PETITION NO. 4607 OF 2019
M.S.R.T.C., Vrs. VINODKUMAR RAMDEO MISHRA
WITH
WRIT PETITION NO. 4608 OF 2019
M.S.R.T.C., Vrs. RAMAKANT HARIBHAU BAWANE.
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WITH
WRIT PETITION NO. 4609 OF 2019
M.S.R.T.C., Vrs. KAWADU PUNDLIK RINKE
WITH
WRIT PETITION NO. 4611 OF 2019
M.S.R.T.C., Vrs. GHANSHYAM HANSDAS LOKHANDE
WITH
WRIT PETITION NO. 4612 OF 2019
M.S.R.T.C., Vrs. RAMBHAU ANANDRAO CHAVHAN
WITH
WRIT PETITION NO. 4613 OF 2019
M.S.R.T.C., Vrs. SIDDHARTH BHIMRAO ADHAV
WITH
WRIT PETITION NO. 4614 OF 2019
M.S.R.T.C., Vrs. HEMRAJ PANDURANGJI NEHARE
WITH
WRIT PETITION NO. 4648 OF 2019
M.S.R.T.C., Vrs. DAMODHAR NATTHUJI ADMANE.
WITH
WRIT PETITION NO. 4649 OF 2019
M.S.R.T.C., Vrs. MOHD ISHAQUE SHEIKH LAL
WITH
WRIT PETITION NO. 4658 OF 2019
M.S.R.T.C., Vrs. VASANTA VITTHALRAO BORADE
WITH
WRIT PETITION NO. 4659 OF 2019
M.S.R.T.C., Vrs. TEKCHAND RUPCHAND PARDHI
WITH
WRIT PETITION NO. 4661 OF 2019
M.S.R.T.C., Vrs. ASHOK NATHUSAO PANDIYA
WITH
WRIT PETITION NO. 4663 OF 2019
M.S.R.T.C., Vrs. AVINASH BABURAO TULASKAR
WITH
WRIT PETITION NO. 4667 OF 2019
M.S.R.T.C., Vrs. RAJKUMAR ANANDRAO KHOBRAGADE
WITH
WRIT PETITION NO. 4671 OF 2019
M.S.R.T.C., Vrs. YASHWANT PANDURANG PIMPALE
WITH
WRIT PETITION NO. 4672 OF 2019
M.S.R.T.C., Vrs. VISHNU SHRAWAN JIVTODE
WITH
WRIT PETITION NO. 4673 OF 2019
M.S.R.T.C., Vrs. MRS VANITA DIPAK DESHMUKH
WITH
WRIT PETITION NO. 4674 OF 2019
M.S.R.T.C., Vrs. MANOHAR PUNDLIK WANKHEDE
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WITH
WRIT PETITION NO. 4675 OF 2019
M.S.R.T.C., Vrs. DHANRAJ SHAMRAOJI SHEMBEKAR
WITH
WRIT PETITION NO. 4676 OF 2019
M.S.R.T.C., Vrs. DILIP DEORAOJI SATAI
WITH
WRIT PETITION NO. 4677 OF 2019
M.S.R.T.C., Vrs. DEORAO SANTOSHRAO BHINGARE
WITH
WRIT PETITION NO. 4691 OF 2019
M.S.R.T.C., Vrs. LAXMAN KEWALRAM KARNUKE (DEAD) THROUGH LRS. SMT. PRAMILA
WD/O LAXMAN KARNUKE AND OTHERS.
WITH
WRIT PETITION NO. 4694 OF 2019
M.S.R.T.C., Vrs. SHRI KOTHIRAM S/O DEORAOJI DHOBALE
WITH
WRIT PETITION NO. 4723 OF 2019
M.S.R.T.C., Vrs. MUJJAMIL KHAN NAWAB
WITH
WRIT PETITION NO. 4724 OF 2019
M.S.R.T.C., Vrs. CHHATRAPATI JANBAJI RANGARI
WITH
WRIT PETITION NO. 4726 OF 2019
M.S.R.T.C., Vrs. DILIP BABURAO TICHKULE
WITH
WRIT PETITION NO. 4727 OF 2019
M.S.R.T.C., Vrs. MANOJ SHRAWANJI MANKAR
WITH
WRIT PETITION NO. 4728 OF 2019
M.S.R.T.C., Vrs. CHANDRASHEKHAR FALDERAO GOTMARE
WITH
WRIT PETITION NO. 4729 OF 2019
M.S.R.T.C., Vrs. VINOD NAMDEORAO GAJBHIYE
WITH
WRIT PETITION NO. 4730 OF 2019
M.S.R.T.C., Vrs. DILIP KRUSHNARAO CHANNE
WITH
WRIT PETITION NO. 4731 OF 2019
M.S.R.T.C., Vrs. DIGAMBER RAMBHAU WAGHE
WITH
WRIT PETITION NO. 4734 OF 2019
M.S.R.T.C., Vrs. MUNESHWAR TUKARAM MAHAJANKAR
WITH
WRIT PETITION NO. 4737 OF 2019
M.S.R.T.C., Vrs. YASHWANT MAROTRAO DONGRE
WITH
WRIT PETITION NO. 4802 OF 2019
M.S.R.T.C., Vrs. SANJAY S/O ARUN DHOTE
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WITH
WRIT PETITION NO. 4811 OF 2019
M.S.R.T.C., Vrs. SANJAY S/O SANTOSHRAO MISAL
WITH
WRIT PETITION NO. 4812 OF 2019
M.S.R.T.C., Vrs. KISHOR S/O TUKARAMJI DUDHBARVE
WITH
WRIT PETITION NO. 4813 OF 2019
M.S.R.T.C., Vrs. VITHALDAS S/O CHAMPALAJI BHTTAD
WITH
WRIT PETITION NO. 4814 OF 2019
M.S.R.T.C., Vrs. VASANT S/O BHIMRAO WAGHMARE
WITH
WRIT PETITION NO. 4815 OF 2019
M.S.R.T.C., Vrs. HARIDAS S/O BABURAO BELEKAR
WITH
WRIT PETITION NO. 4816 OF 2019
M.S.R.T.C., Vrs. GANESH S/O NANAJI WANKHEDE
WITH
WRIT PETITION NO. 4817 OF 2019
M.S.R.T.C., Vrs. OMPRAKASH NATHUJI BORADKAR
WITH
WRIT PETITION NO. 4818 OF 2019
M.S.R.T.C., Vrs. JEEVAN TUKARAM SAPATE
WITH
WRIT PETITION NO. 4819 OF 2019
M.S.R.T.C., Vrs. ISHWAR MAHADEORAO GAJBHIYE
WITH
WRIT PETITION NO. 4820 OF 2019
M.S.R.T.C., Vrs. NARAYAN S/O WASUDEORAO DHOTE
WITH
WRIT PETITION NO. 4821 OF 2019
M.S.R.T.C., Vrs. SUBHASH S/O LAXMANRAO BRAMHE
WITH
WRIT PETITION NO. 4842 OF 2019
M.S.R.T.C., Vrs. DHYANESHWAR S/O RAMBHAUJI AGREKAR
WITH
WRIT PETITION NO. 4974 OF 2019
M.S.R.T.C., Vrs. KRISHNA NARAYANRAO UMATHE
WITH
WRIT PETITION NO. 4976 OF 2019
M.S.R.T.C., Vrs. SHARAD RAMRAO SABLE
WITH
WRIT PETITION NO. 4977 OF 2019
M.S.R.T.C., Vrs. SHANKAR VITTHALRAO KOWE
WITH
WRIT PETITION NO. 4978 OF 2019
M.S.R.T.C., Vrs. MAHADEO PANDURANG RUSIA
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WITH
WRIT PETITION NO. 4979 OF 2019
M.S.R.T.C., Vrs. PRAMOD ABHIMAN CHOKHANDRE
WITH
WRIT PETITION NO. 4980 OF 2019
M.S.R.T.C., Vrs. JAIPAL SHIVRAM GOSWAMI
WITH
WRIT PETITION NO. 4981 OF 2019
M.S.R.T.C., Vrs. RAVINDRA RAMAJI BHEDE
WITH
WRIT PETITION NO. 4982 OF 2019
M.S.R.T.C., Vrs. RAJESHWAR NATHUJI TALPEKAR
WITH
WRIT PETITION NO. 4983 OF 2019
M.S.R.T.C., Vrs. SANJAY S/O VINAYAKRAO BHOSALE AND ANOTHER
WITH
WRIT PETITION NO. 4984 OF 2019
M.S.R.T.C., Vrs. DASHRATH GULABRAO KATOLE
WITH
WRIT PETITION NO. 5121 OF 2019
M.S.R.T.C., Vrs. VIJAY S/O HARISH BHURLE
WITH
WRIT PETITION NO. 5126 OF 2019
M.S.R.T.C., Vrs. RAJENDRA DEVIDAS SALODKAR
WITH
WRIT PETITION NO. 5127 OF 2019
M.S.R.T.C., Vrs. ANIL BALIRAMJI UKEY
WITH
WRIT PETITION NO. 5130 OF 2019
M.S.R.T.C., Vrs. WASUDEO NAMDEORAO KHONDE
WITH
WRIT PETITION NO. 5131 OF 2019
M.S.R.T.C., Vrs. NANA GANGARAM DONGRE
WITH
WRIT PETITION NO. 5322 OF 2019
M.S.R.T.C., Vrs. NATTHU S/O PUNDLIK CHOUDHARI
WITH
WRIT PETITION NO. 5335 OF 2019
M.S.R.T.C., Vrs. DHYANESHWAR RAMRAOJI KAKDE AND ANOTHER
WITH
WRIT PETITION NO. 5336 OF 2019
M.S.R.T.C., Vrs. DILIP S/O LAXMAN DADHE
WITH
WRIT PETITION NO. 5410 OF 2019
M.S.R.T.C., Vrs. SHRI RAMESH S/O TATOBAJI FULZELE
WITH
WRIT PETITION NO. 5411 OF 2019
M.S.R.T.C., Vrs. SHRIRAM CHINTAMANRAO NAFAD
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WITH
WRIT PETITION NO. 5412 OF 2019
M.S.R.T.C., Vrs. PRADEEP SHANKAR SHIVESEWAK VAJPAYEE
WITH
WRIT PETITION NO. 5487 OF 2019
M.S.R.T.C., Vrs. CHATRAPATI NAMDEORAO CHAPEKAR
WITH
WRIT PETITION NO. 5488 OF 2019
M.S.R.T.C., Vrs. SHRI DILIP S/O HEMRAJ SATEKAR
WITH
WRIT PETITION NO. 5489 OF 2019
M.S.R.T.C., Vrs. SHRI DEVAJI (DHANESHWAR) S/O NAMDEO GHATOLE
WITH
WRIT PETITION NO. 5497 OF 2019
M.S.R.T.C., Vrs. SHRI DEEPAK S/O NARAYAN VITHALKAR
WITH
WRIT PETITION NO. 5511 OF 2019
M.S.R.T.C., Vrs. SHRI RAMESH S/O BABARAO BARAI
WITH
WRIT PETITION NO. 5518 OF 2019
M.S.R.T.C., Vrs. SHRI ARUN S/O RAMCHANDRA CHAKOLE
WITH
WRIT PETITION NO. 5519 OF 2019
M.S.R.T.C., Vrs. ALAMDAR HUSSAIN S/O MUKHTAR ALI HAIDER
WITH
WRIT PETITION NO. 5841 OF 2019
ASLAM KHAN S/O UMAR KHAN Vrs. M.S.R.T.C. AND ANOTHER.
WITH
WRIT PETITION NO. 5903 OF 2019
M.S.R.T.C., Vrs. RAJU MAHADEORAO BHAGWATKAR
WITH
WRIT PETITION NO. 6161 OF 2019
M.S.R.T.C., AND ANOTHER Vrs. SHRIKANT S/O NATTHUJI DHOBLE
WITH
WRIT PETITION NO. 6162 OF 2019
M.S.R.T.C., Vrs. RAMESH S/O SHANKARRAO BUGGEWAR
WITH
WRIT PETITION NO. 6238 OF 2019
M.S.R.T.C., Vrs. ANIL RAMDASJI DHOKNE AND OTHERS.
WITH
WRIT PETITION NO. 6239 OF 2019
M.S.R.T.C., Vrs. JAIBHARAT S/O MAHADEO NAVMAGE
WITH
WRIT PETITION NO. 6248 OF 2019
M.S.R.T.C., Vrs. NARENDRA KESHAVRAO PANDAO AND OTHERS.
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Office Notes, Office Memoranda of Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
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S/Shri V.H. Kedar, A.R. Fule, Advocates for respective petitioners.
S/Shri C.V.Jagdale, M.D. Ramteke, V.G. Wankhede, A.H. Jamal,
Advocates for respective respondents.
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CORAM:- MANISH PITALE, J.
DATED :- 06/03/2020.
In pursuance of the order dated 14/01/2020, a chart is kept ready by the learned counsel appearing for the petitioner - corporation in these petitions.
Registry is directed to accept the copies of chart to be placed on record by the learned counsel for the petitioner - corporation, within a period of one week.
Registry is further directed to co-operate with the learned counsel appearing for the parties for listing of these petitions, as per the categories indicated in the chart for the convenience of this Court.
List these petitions for consideration on 16 th April, 2020.
In the meanwhile, the respondents may file their reply, if any.
JUDGE Choulwar ::: Uploaded on - 12/03/2020 ::: Downloaded on - 07/06/2020 23:23:28 :::