Madhya Pradesh High Court
Shri N.P.S. Sisodia Retired As ... vs Shri S. N. Mishra Additional Chief ... on 24 March, 2023
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CONC No. 1743 of 2022 (SHRI N.P.S. SISODIA RETIRED AS EXECUTIVE EINGINEER Vs SHRI S. N. MISHRA ADDITIONAL CHIEF SECRETARY AND OTHERS) Dated : 24-03-2023 None for the parties.
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(MANINDER S. BHATTI) JUDGE mn Signature Not Verified Signed by: MANOJ NAIR Signing time: 3/24/2023 3:47:18 PM