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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(2) in The Maharashtra Land Revenue (Inclusion of Certain Bhumidharis in Occupants-Class I, Permission) Rules, 1968

(2)The application shall be accompanied by a copy of entries pertaining to the land in the latest janabandi or record or rights of the village in which the land is situated.