Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 54] [Entire Act] Union of India - Section Section 13 in Indian Companies Act, 1913 13. Power of Court Whom confirming alteration The Court may make an order confirming the alteration either wholly or in part, and on such termsand conditions as it thinks fit, and may make such order as to costs as it thinks proper.
