Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] Bombay Presidency - Subsection Section 28(a) in The Bombay Canal Rules, 1934 (a)from any stoppage, diminution or increase of his water supply due to any of the causes named in clause (d) of the proviso to section 31 or to any act or omission of a Canal Officer not provided for in the said clause; or
