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[Cites 0, Cited by 0] [Section 373(3)] [Section 373] [Entire Act]

State of Assam - Subsection

Section 373(3)(b) in The Assam Excise Rules, 2016

(b)Section 13 (power to grant passes for the transport of any intoxicant) to any officer of the Excise Department who is not below the rank of Inspector or who is in charge of a distillery or warehouse.