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Gujarat High Court

Special Land Acquisition Officer & vs Ambalal Mohanbhai on 23 December, 2013

Author: S.G.Shah

Bench: S.G.Shah

         C/FA/3634/2013                                         ORDER




         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                      FIRST APPEAL NO. 3634 of 2013
                                      TO
                      FIRST APPEAL NO. 3639 of 2013
                                    With
                  CIVIL APPLICATION NO. 13555 of 2013
                                      In
                      FIRST APPEAL NO. 3634 of 2013
                                      TO
                  CIVIL APPLICATION NO. 13560 of 2013
                                      In
                      FIRST APPEAL NO. 3639 of 2013
================================================================
       SPECIAL LAND ACQUISITION OFFICER & 1....Appellant(s)
                            Versus
                AMBALAL MOHANBHAI....Defendant(s)
================================================================
Appearance:
MS TRUSHA MEHTA, ASST. GOVERNMENT PLEADER for the Appellant(s)
No. 1 - 2
================================================================

        CORAM: HONOURABLE MR.JUSTICE S.G.SHAH

                             Date : 23/12/2013


                              ORAL ORDER

Learned AGP Ms. Trusha Mehta states that First Appeal Nos. 2971 of 2013 and 2972 of 2013 against the same order, are already admitted by this Court vide order dated 11.10.2013.

Hence, Admit.

List with First Appeal Nos. 2971 of 2013 and 2972 of Page 1 of 2 C/FA/3634/2013 ORDER 2013.

(S.G.SHAH, J.) drashti Page 2 of 2