Gujarat High Court
Special Land Acquisition Officer & vs Ambalal Mohanbhai on 23 December, 2013
Author: S.G.Shah
Bench: S.G.Shah
C/FA/3634/2013 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
FIRST APPEAL NO. 3634 of 2013
TO
FIRST APPEAL NO. 3639 of 2013
With
CIVIL APPLICATION NO. 13555 of 2013
In
FIRST APPEAL NO. 3634 of 2013
TO
CIVIL APPLICATION NO. 13560 of 2013
In
FIRST APPEAL NO. 3639 of 2013
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SPECIAL LAND ACQUISITION OFFICER & 1....Appellant(s)
Versus
AMBALAL MOHANBHAI....Defendant(s)
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Appearance:
MS TRUSHA MEHTA, ASST. GOVERNMENT PLEADER for the Appellant(s)
No. 1 - 2
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CORAM: HONOURABLE MR.JUSTICE S.G.SHAH
Date : 23/12/2013
ORAL ORDER
Learned AGP Ms. Trusha Mehta states that First Appeal Nos. 2971 of 2013 and 2972 of 2013 against the same order, are already admitted by this Court vide order dated 11.10.2013.
Hence, Admit.
List with First Appeal Nos. 2971 of 2013 and 2972 of Page 1 of 2 C/FA/3634/2013 ORDER 2013.
(S.G.SHAH, J.) drashti Page 2 of 2