Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Himachal Pradesh - Subsection Section 27(5) in The Himachal Pradesh Minor Canals Act, 1976 (5)The provisions of Chapter IV of the Himachal Pradesh Land Revenue Act, 1954, (6 of 1954) shall, so far as may be, apply to the preparation and revision of every such record.Water Rates
