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[Cites 0, Cited by 0] [Section 10(6)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(6)(i) in The Khadi And Village Industries Commission Employees (Classification, Control And Appeal) Regulations, 2003

(i)a copy of the articles of charge and the statement of the imputations of misconduct or misbehaviour ;