Supreme Court - Daily Orders
Mukesh Makkar vs Bhupesh Bansal on 13 May, 2022
Bench: D.Y. Chandrachud, Surya Kant
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
Contempt Petition (Civil) No 297 of 2022
in
Civil Appeal No 9139 of 2019
Mukesh Makkar ... Petitioner(s)
Versus
Bhupesh Bansal & Anr ... Respondent(s)
Contempt Petition (Civil) No of 2022
(D No 21210 of 2021)
in
Civil Appeal No 7975 of 2019
Contempt Petition (Civil) No of 2022
(D No 21143 of 2021)
in
Civil Appeal No 8482 of 2019
ORDER
1 The Court has been apprised by the learned counsel, who have entered appearance on behalf of the petitioners, that the dues of the petitioners have been duly paid in compliance with the order of this Court dated 11 January 2021. Hence, it is not expedient in the interests of justice to pursue the Contempt Signature Not Verified Petitions any further.
Digitally signed bySanjay Kumar Date: 2022.05.14 12:11:09 IST Reason: 2 The Contempt Petitions are accordingly disposed of. 2 3 Pending application, if any, stands disposed of.
…………...…...….......………………........J. [Dr Dhananjaya Y Chandrachud] …..…..…....…........……………….…........J. [Surya Kant] New Delhi;
May 13, 2022
-S-
3
ITEM NO.3 COURT NO.4 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT.PET.(C) No. 297/2022 in C.A. No. 9139/2019 MUKESH MAKKAR Petitioner(s) VERSUS BHUPESH BANSAL & ANR. Respondent(s) (FOR ADMISSION ) WITH Diary No(s). 21210/2021 (XVII-A) Diary No(s). 21143/2021 (XVII-A) Date : 13-05-2022 These petitions were called on for hearing today. CORAM : HON'BLE DR. JUSTICE D.Y. CHANDRACHUD HON'BLE MR. JUSTICE SURYA KANT For Petitioner(s) Mr. Gopal Jha, AOR Mr. Nishant Verma, Adv.
Ms. V.S. Lakshmi, Adv.
Mr. A.R. Takkar, Adv.
Mr. A. Venayagam Balan, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R 1 The Contempt Petitions are disposed of in terms of the signed order. 2 Pending application, if any, stands disposed of.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR)
AR-CUM-PS COURT MASTER
(Signed order is placed on the file)