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State of Tamilnadu - Section

Section 2 in Standing Committees of The District Panchayat (Election of Members) Rules, 1998

2. Definitions.

- In these rules, unless the context otherwise requires, -
(a)"Committees" means the Standing Committees of District Panchayat;
(b)"Chairman" means Chairman of District Panchayat;
(c)"President" means the President of the meeting.