Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 105 in Reductions and Remissions (Andhra Pradesh)

105.

To remit the stamp duty chargeable in respect of all instruments relating to transfer of properties by Foreign Missions (Missionaries) to Indian Missions (Missionaries). (Andhra Pradesh Gazette., dated 23rd July, 1959. Part I page 1772).