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[Cites 0, Cited by 0] [Section 72(7)] [Section 72] [Entire Act]

State of Madhya Pradesh - Subsection

Section 72(7)(d) in The M.P. Factories Rules, 1962

(d)Effective steps shall be taken to prevent leakage of such liquids into basements, slumps or drains and to confine any escaping within safe limit.