Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Bengal Presidency - Subsection Section 6(f) in The Bengal Ferries Act, 1885 (f)discontinue any public ferry which [it] [Word substituted by the Government of India (Adaptation of Indian Laws) Order, 1937.] deems unnecessary.
