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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(1)(xxxvi) in The Gujarat Ayurved University Act, 2021

(xxxvi)to do such other acts and things as the University may considernecessary, conducive or incidental to the attainment or enlargement ofall or any of the objects of the University.