Bombay High Court
Abhishek Rajiv Bhujbal vs Paul Rozario Alvares Decd Thru Lhrs And ... on 24 February, 2026
Author: Milind N. Jadhav
Bench: Milind N. Jadhav
common order.doc
Ajay
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CORAM : MILIND N. JADHAV, J.
DATE : FEBRUARY 24, 2026 P.C.:
1. Due to paucity of time, the following matters are adjourned to future dates as follows:-
Serial Nos. Adjourned date 23, 24, 26 to 30, 32 to 34, 37, 39 and 41 to 51 7th April 2026 52 to 59, 61 to 68, 70, 71 and 73 to 79 20th April 2026
2. In the meanwhile, ad-interim relief, if any, granted earlier to continue.
Ajay [ MILIND N. JADHAV, J. ] Digitally signed by AJAY AJAY TRAMBAK TRAMBAK UGALMUGALE
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