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Bombay High Court

Abhishek Rajiv Bhujbal vs Paul Rozario Alvares Decd Thru Lhrs And ... on 24 February, 2026

Author: Milind N. Jadhav

Bench: Milind N. Jadhav

                                                                                                   common order.doc

       Ajay

                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                        CIVIL APPELLATE JURISDICTION




                                                             CORAM : MILIND N. JADHAV, J.

DATE : FEBRUARY 24, 2026 P.C.:

1. Due to paucity of time, the following matters are adjourned to future dates as follows:-
Serial Nos. Adjourned date 23, 24, 26 to 30, 32 to 34, 37, 39 and 41 to 51 7th April 2026 52 to 59, 61 to 68, 70, 71 and 73 to 79 20th April 2026

2. In the meanwhile, ad-interim relief, if any, granted earlier to continue.




Ajay                                                                     [ MILIND N. JADHAV, J. ]




                            Digitally signed
                            by AJAY
              AJAY       TRAMBAK
              TRAMBAK    UGALMUGALE

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