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State of Tamilnadu - Section

Section 8 in The Chennai City Corporation Building Rules, 1972

8. Plinth.

- The plinth of buildings other than stables, garages, godowns and buildings of industrial class shall, in no part, be less than forty-five centimetres above the level of the centre of the abutting street:Provided that, on a suitable site minimum height of the plinth may be reduced at the discretion of the Engineer.