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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Maharashtra - Subsection

Section 42(5) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(5)Notwithstanding anything contained in this Act, having regard to the interest of the State as a whole, the State Government may, by notification in the Official Gazette, entrust any specialized research programme to the recognized institutions, for such period and subject to such terms and conditions, as may be specified in such notification.