Section 6 in The Assam Aid to Industries (Small and Cottage Industries) Act, 1955
6. Inspection of assets.
- Any person authorised in this behalf by the Director may enter any place, or premises for protecting any land, constructions, machineries, appliances, materials or stock-in-trade purchased, hired or created or proposed to be purchased, hired or created by the borrower with the loan granted to him.
