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[Cites 0, Cited by 2] [Section 58(2)] [Section 58] [Entire Act]

State of Punjab - Subsection

Section 58(2)(d) in The Punjab Excise Act, 1914

(d)regulating the import, export, transport or possession of any intoxicant or Excise bottle and the transfer, price or use of any type of description of such bottle;